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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(2) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(2)All expenses for administering the fund, including the fees and allowances payable to the members of the Board, salaries and leave and joining time allowances, travelling and compensatory allowances ; gratuities, pension, contribution to the provident fund and other benefit funds entitled to the employees of the Board, the cost of audit of accounts, legal, expenses, cost of books, stationery and printing, postage, telephone and telegram charges, all expenses connected with construction of or hiring of buildings, purchases, maintenance and running expenses of vehicles, expenses for hiring of vehicles, advertisement, payment of rent, rates and taxes and all other establishment charges shall be met from that part of the fund set apart and earmarked by the Board as Administration Fund.