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[Cites 0, Cited by 0] [Section 174(2)] [Section 174] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 174(2)(b) in The Arunachal Pradesh Goods and Services Tax Act, 2017

(b)affect the previous operation of the amended Acts or repealed Acts and orders or anything duly done or suffered thereunder; or