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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(ii) in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

(ii)to appoint professors, assistant/associate professors and other members of the teaching staff, as well as senior administrative stall as may be necessary, on the recommendations of the selection committee constituted by regulations for the purpose :