Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 43 in The Maharaja Sayajirao University of Baroda Act, 1949

43. Teaching.

(1)Within the University Area all instruction, teaching and training beyond the stage of the Entrance Examination shall be conducted either by the [constituent and affiliated colleges or] [These words were substituted for the words 'constituent colleges or constituent' by Bombay 52 of 1950, Section 29 (a).] recognised institutions in such subjects as may be prescribed by the [Ordinances] [This word was substituted for the word 'Statutes', by Bombay 52 of 1950, Section 29 (a).],[***] [Sub-section (2) was deleted, by Bombay 52 of 1950, Section 29 (b).]