Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 21]

Bombay High Court

Government Of Maharashtra Thr. Its ... vs Orchid Hotels Pune Private Limited on 14 December, 2018

Author: S.J. Kathawalla

Bench: S.J. Kathawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

          ARBITRATION PETITION NO. 127 OF 2018

 M/s. Orchid Hotels Pune Private Limited               ....Petitioner
             V/S
 The Government Of Maharashtra Thr. The             ....Respondent

Director WITH ARBITRATION PETITION NO. 160 OF 2017 Government Of Maharashtra Thr. Its Dir.sports ....Petitioner And Youth Services V/S Orchid Hotels Pune Private Limited ....Respondent Adv.Aarti P Bhide For Petitioner Adv.Mamgesj Joshi o/b R.V.Tukdeo & Asso. a/w Adv.A.R.Patil, AGP for Government Pleader For Res. No. 1 CORAM : S.J. KATHAWALLA, J DATE : 14th December, 2018 P.C. :

At the request of learned advocate for the Respondent, Stand over to 20/12/2018.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 15/12/2018 ::: Downloaded on - 27/12/2018 07:34:31 :::