Bombay High Court
Government Of Maharashtra Thr. Its ... vs Orchid Hotels Pune Private Limited on 14 December, 2018
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
ARBITRATION PETITION NO. 127 OF 2018
M/s. Orchid Hotels Pune Private Limited ....Petitioner
V/S
The Government Of Maharashtra Thr. The ....Respondent
Director WITH ARBITRATION PETITION NO. 160 OF 2017 Government Of Maharashtra Thr. Its Dir.sports ....Petitioner And Youth Services V/S Orchid Hotels Pune Private Limited ....Respondent Adv.Aarti P Bhide For Petitioner Adv.Mamgesj Joshi o/b R.V.Tukdeo & Asso. a/w Adv.A.R.Patil, AGP for Government Pleader For Res. No. 1 CORAM : S.J. KATHAWALLA, J DATE : 14th December, 2018 P.C. :
At the request of learned advocate for the Respondent, Stand over to 20/12/2018.
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