Chattisgarh High Court
Binod Kumar Srivastav And Ors vs S.E.C.L. And Ors. 4 Wp227/27/2018 ... on 12 April, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 2817 of 2007
Binod Kumar Shrivastava & Ors. Versus South Eastern Coal Field Limited & Ors.
12.04.2018 Shri Gary Mukhopadhyay, Advocate for the petitioners.
Shri Ghanshyam Patel, Advocate for the respondents.
The counsel for the respondents on account of personal inconvenience prays for time.
As prayed, list it on 24/04/2018.
Sd/-
(P. Sam Koshy) JUDGE Sumit