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Chattisgarh High Court

Binod Kumar Srivastav And Ors vs S.E.C.L. And Ors. 4 Wp227/27/2018 ... on 12 April, 2018

                               HIGH COURT OF CHHATTISGARH, BILASPUR

                                                   Order Sheet

                                            WPS No. 2817 of 2007

             Binod Kumar Shrivastava & Ors. Versus South Eastern Coal Field Limited & Ors.




12.04.2018           Shri Gary Mukhopadhyay, Advocate for the petitioners.

                     Shri Ghanshyam Patel, Advocate for the respondents.

The counsel for the respondents on account of personal inconvenience prays for time.

As prayed, list it on 24/04/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit