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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Andhra Pradesh - Subsection

Section 84(2) in The Andhra Pradesh Reorganisation Act, 2014

(2)The Apex Council shall consist of -
(a)Minister of Water Resources, Government of India-Chairperson;
(b)Chief Minister of State of Andhra Pradesh-Member;
(c)Chief Minister of State of Telangana-Member.