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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Andhra Pradesh - Subsection

Section 92(9) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(9)The provisions of Part II and III of the Limitation Act 1963 central relating to appeal shall apply to every appeal preferred under this Act No.36 section. of 1963.