Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(8) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(8)Nothing contained in this section shall apply to the sale by a user (who is not a maker, manufacturer, or dealer or repairer) of any weight or measure;Provided that no sale or any weight or measure of the prescribed description shall be made except with the written permission of the Controller.