Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 110] [Entire Act]

NCT Delhi - Subsection

Section 110(c) in The Delhi Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2002

(c)no wall, chimney or other structure or part of a structure is left unguarded in such a condition -that it may fall, collapse or weaken due to wind pressure or vibration;