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Patna High Court - Orders

Ram Narayan Rai & Ors. vs Madan Rai & Ors. on 23 January, 2014

Author: Amaresh Kumar Lal

Bench: Amaresh Kumar Lal

                    IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Miscellaneous Appeal No.831 of 2012
                  ======================================================
                  Ram Narayan Rai & Ors.
                                                                     .... .... Appellant/s
                                                  Versus
                  Madan Rai & Ors.
                                                                    .... .... Respondent/s
                  ======================================================
                  Appearance :
                  For the Appellant/s    :    Mr.
                  For the Respondent/s     : Mr.
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE AMARESH KUMAR LAL
                                              ORAL ORDER

6    23-01-2014

It is submitted that appellant no. 1 Ram Narayan Rai died.

As prayed for, put up this case after three weeks to enable the learned counsel for the appellants to file substitution petition.

(Amaresh Kumar Lal, J) Kanchan/-