Patna High Court - Orders
Ram Narayan Rai & Ors. vs Madan Rai & Ors. on 23 January, 2014
Author: Amaresh Kumar Lal
Bench: Amaresh Kumar Lal
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.831 of 2012
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Ram Narayan Rai & Ors.
.... .... Appellant/s
Versus
Madan Rai & Ors.
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr.
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE AMARESH KUMAR LAL
ORAL ORDER
6 23-01-2014It is submitted that appellant no. 1 Ram Narayan Rai died.
As prayed for, put up this case after three weeks to enable the learned counsel for the appellants to file substitution petition.
(Amaresh Kumar Lal, J) Kanchan/-