Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Jharkhand - Subsection Section 20(ii) in Bihar Factories Rules, 1950 (ii)it is a double roof with an air space not less than six inches in depth open to the atmosphere at the seves and in case of slopping roofs with sufficient means of egress of hot foul air at the adex; or
