[Cites 0, Cited by 0]
[Section 3]
[Entire Act]
State of Haryana - Subsection
Section 3(1) in Haryana Industry Facilitation Council (Arbitration) Rules, 2001
| 1. | Director of Industries, Haryana | Chairman |
| 2. | General Manager, Haryana Financial Corporation | Member |
| 3. | General Manager, Punjab National Bank | Member |
| 4. | Company Secretary, Haryana State Industrial DevelopmentCorporation | Member |
| 5. | President, Haryana Chamber of Commerce and Industry | Member |
| 6. | President, Punjab, Haryana and Delhi Chamber of Commerce andIndustries. | Member |
| 7. | President, Faridabad Industry Association. | Member |
| 8. | Technical Expert (Mechanical Engineering), Directorate ofIndustries, Haryana | Member Secretary |