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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(1) in Haryana Industry Facilitation Council (Arbitration) Rules, 2001

(1)The Council established by the Government shall consist of :-
1. Director of Industries, Haryana Chairman
2. General Manager, Haryana Financial Corporation Member
3. General Manager, Punjab National Bank Member
4. Company Secretary, Haryana State Industrial DevelopmentCorporation Member
5. President, Haryana Chamber of Commerce and Industry Member
6. President, Punjab, Haryana and Delhi Chamber of Commerce andIndustries. Member
7. President, Faridabad Industry Association. Member
8. Technical Expert (Mechanical Engineering), Directorate ofIndustries, Haryana Member Secretary