Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of West Bengal - Subsection Section 10(3) in The West Bengal Separation of Judicial And Executive Functions Act, 1970 (3)The State Government may delegate, with such limitation as it thinks fit, to any officer under its control the powers conferred by sub-section (1).
