Section 43 in The Appellate Tribunal For Electricity (Procedure, Form, Fee And Record Of Proceedings) Rules, 2007
43. Contents of process file.-
The process file shall contain the following items; namely,-(a). index;(b). powers of attorney or vakalatnama;(c). summons and other processes and affidavits relating thereof;(d). applications for summoning witness;(e). letters calling records; and(f). all other miscellaneous papers such as postal acknowledgements
