Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53A(3)] [Section 53A] [Entire Act] State of Bihar - Subsection Section 53A(3)(a) in The Bihar Intermediate Education Council Act, 1992 (a)All members of the Council shall vacate their posts with effect from the date of the supersession of the council.