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Govind Prasad Sharma And Ors. Etc vs State Of Rajasthan And Ors. And Etc. on 23 August, 2019

Bench: Sanjay Kishan Kaul, K.M. Joseph

     ITEM NO.32                                  COURT NO.11                 SECTION XV

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                     No(s).    34103-
     34109/2015

     (Arising out of impugned final judgment and order dated 17-09-2015
     in DBCP No. 11829/2015 17-09-2015 in DBCP No. 11988/2015 17-09-2015
     in DBCP No. 12290/2015 17-09-2015 in DBCP No. 12371/2015 17-09-2015
     in DBCP No. 12665/2015 17-09-2015 in DBCP No. 12759/2015 17-09-2015
     in DBCP No. 12998/2015 passed by the High Court Of Judicature For
     Rajasthan At Jaipur)

     GOVIND PRASAD SHARMA AND ORS. ETC & ORS.                                Petitioner(s)

                                                        VERSUS

     STATE OF RAJASTHAN AND ORS. AND ETC. & ORS.                             Respondent(s)
     WITH
     SLP(C) No. 26131/2016 (XV)

     Date : 23-08-2019 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                             HON'BLE MR. JUSTICE K.M. JOSEPH


     For Petitioner(s)                    Mr. Abhishek Gupta, Adv.

                                          Mr. Rishi Matoliya, AOR
                                          Mr. Sumati Sharma, Adv.
                                          Ms. Iti Jain, Adv.

     For Respondent(s)                    Mr.   Satyendra Kumar, Adv.
                                          Mr.   Shailja Nanda Mishra, Adv.
                                          Mr.   Harsha Vinoy, Adv.
                                          Mr.   Milind Kumar, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Leave granted.

Request for urgent hearing declined.

The matters to be listed as per seniority.

(ASHA SUNDRIYAL) (ANITA RANI AHUJA) COURT MASTER COURT MASTER