Delhi High Court - Orders
M/S K.S.Oil Limited vs M/S Ekta Dairy Pvt Ltd on 10 October, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 578/2018
M/S K.S.OIL LIMITED ..... Plaintiff
Through: Mr.H.S. Hans proxy counsel
versus
M/S EKTA DAIRY PVT LTD. ..... Defendant
Through: Mr.Gagan Gupta and Mr.Deepak Jain,
Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 10.10.2022 The learned counsel for the plaintiff prays for an adjournment. List for final hearing on 3rd March, 2023. The learned counsels for the parties shall file a brief synopsis of their arguments, referring the pagination of the e-file of this Court, along with copies of the judgments that they wish to rely upon, within a period of eight weeks from today.
NAVIN CHAWLA, J OCTOBER 10, 2022/Arya Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:12.10.2022 15:44:54