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[Cites 0, Cited by 13] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003

(3)The provisions of the Banking Regulation Act, 1949 (10 of 1949) shall, as far as may be, to the extent they are not repugnant to any provision of this Act, apply to such Company.