Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 16 in The Charitable Endowments (Madhya Pradesh) Rules, 1957

16. Publication of accounts.

- A list of all properties vested in the Treasurer and an abstract of the accounts of the interest shall be published in the Official Gazette on the 1st June of each year.