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[Cites 0, Cited by 0] [Section 39(11)] [Section 39] [Entire Act]

State of Nagaland - Subsection

Section 39(11)(vi) in Rules for the Administration of Justice and Police in Nagaland

(vi)Vendors are responsible that not more is issued than the slips authorize. In the case of gunpowder, shots and caps, issued should not be made by instalments.