Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(iv) in The Rajasthan Boiler Operation Engineers' Rules, 1967 (iv)consider the reports of enquiries into allegations of drunkenness, negligence of duty or misconduct on the part of Boiler Operation Engineers.
