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State of Punjab - Section

Section 31 in The Punjab Habitual Offenders (Control and Reform) Rules, 1957

31. Cancellation of order under section 11 or 12. [Section 16(1)].

- The District Magistrate may, if he considers that the restrictions imposed on a Habitual Offender under section 11 or 12, are no longer necessary, request the Government to cancel such restrictions.Every cancellation shall be published in the Punjab Gazette.Inspection of Residences