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State of Rajasthan - Section

Section 8 in Rajasthan Registration Rules, 1955 Volume II

8. Points for guidance while inspection.

- The first thing to be done when an inspection is undertaken is that the Inspecting Officer should satisfy himself that effect has been given to the instructions placed on record at the time of the last inspection. Each inspection note after the first should open, with a statement as to the action taken on the last inspection note, and with a reference to points, if any, on which instructions made given or suggestion have been overlooked or misunderstood.