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Union of India - Section

Section 20 in Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010

20. Obligation to Promote the Bank's Interest.

- Every officer or employee shall serve the Bank honestly and faithfully, and shall use his utmost endeavor to promote the interests of the Bank and shall show courtesy and attention in all transactions and dealings with officers of Government, the Bank's constituents and customers.