Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Sikkim - Subsection

Section 3(4)(b) in Sikkim Interpretation and General Clauses Act, 1977

(b)an Act made, before such commencement by the Governor-General-in Council or the Governor General acting in a legislative capacity;