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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(1) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

(1)A member of the committee constituted under sub-section (3) of Section 11, who is not a member of the Board shall be entitled to get such fee as may be specified by the Board or the Chairman for each day of the meeting if the Committee which he attends. This will be excluding his travelling allowance as permissible to Grade I Officer of the Board.