Supreme Court - Daily Orders
Gurdeep Singh vs Gian Kaur on 23 January, 2025
1
ITEM NO.9 REGISTRAR COURT SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Civil Appeal No(s). 7356-7359/2024
GURDEEP SINGH Appellant(s)
VERSUS
GIAN KAUR & ORS. Respondent(s)
IA No. 99451/2018 - EXEMPTION FROM FILING O.T.
Date : 23-01-2025 This matter was called on for hearing today.
For Appellant(s) :
Mr. Nikilesh Ramachandran, AOR
Ms. Neelam Rathore, Adv.
Mr. Shubham Seth, Adv.
For Respondent(s) :
Mr. Pramod Dayal, AOR
Mr. Sanjay Jain, Adv.
Mr. Rakesh Kumar, Adv.
Ms. Ankita Kedia, Adv.
Mr. Ranjan Mukherjee, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos. 2 and 3 in C.A. No. 7356/2024, Respondent Nos. R.2 to 4 in C.A. No. 7357/2024, Respondent Nos. 1, 2, 6, 7 in C.A. No. 7358/2024 and Respondent Nos. 3, 5 and 6 in C.A. No. 7359/2024 are duly represented.
Signature Not Verified Digitally signed by Madhu Grover Date: 2025.01.24Counter affidavit, if any be filed in the meantime.
14:26:27 IST Reason:Service of notice is complete on remaining respondents but no one has entered appearance on their behalf.
2Ld. Counsel for appellant has filed an application seeking substitution in respect of deceased Respondent No.1 in C.A. No. 7356/2024, which is defective.
Four weeks time is granted to cure the defects. List again on 25.2.2025.
SUJATA SINGH Registrar MG