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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(d) in The Punjab Land Preservation Act, 1900

(d)the expression "person interested" includes all persons claiming any interest in compensation to be made on account of any measures taken under this Act, [-] [The word 'and' omitted by Punjab Act 4 of 1944, section (c).];