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State of Punjab - Section

Section 9 in The Punjab Economiser Rules, 1958

9. Entries in certificates.

- In addition to the entries required to be made under regulation 530 in a certificate for an economiser, the Inspector shall state in the remarks column his requirements, if any, with regard to hydraulic test, removal of lagging brick work or other concealing part for the next inspection to enable the owner to have the same properly prepared at the time. He shall also state in the same place his requirements regarding the repair or renewal of any part that may be considered fit only for the period of the certificate. In the repairs column shall be entered the year of repair and description of the repair effect. Only important repairs shall be noted.