Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act] State of Karnataka - Subsection Section 11(4)(a) in Karnataka Co-Operative Societies Act, 1959 (a)the assent thereto of all members and creditors has been, or deemed to have been, obtained; or