Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(7)] [Section 17] [Entire Act] State of Rajasthan - Subsection Section 17(7)(a) in The Rajasthan Colonisation (General Colony) Conditions, 1955 (a)if the land or any portion thereof is required for any public purpose, or for any of the purposes mentioned in condition 8 of this statement, or