Bombay High Court
Anam Fine Chemicals Private Limited And ... vs Mape Pharmascience Llp And Ors on 21 September, 2022
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 4158 OF 2022
In
COMMERCIAL SUIT STAMP NO. 20881 OF 2022
Anam Fine Chemicals Private Limited And Anr....PETITIONER
V/S
Mape Pharmascience Llp And Ors ....RESPONDENT
WITH INTERIM APPLICATION LODGING NO. 28205 OF 2022 In Commercial Suit STAMP NO. 20881 OF 2022 Amarthya Hegde And 3 Ors. ....PETITIONER V/S Mape Pharmascience Llp And Anr ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 29574 OF 2022 In Commercial Suit STAMP NO. 20881 OF 2022 Chandrapore Estates Private ....PETITIONER Limited(org.def.no.2) V/S Mape Pharmascience Llp And Anr ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 20884 OF 2022 In Commercial Suit STAMP NO. 20881 OF 2022 Page 1/3 ::: Uploaded on - 22/09/2022 ::: Downloaded on - 23/09/2022 01:38:08 ::: Mape Pharmascience Llp And Anr ....PETITIONER V/S R L Fine Chem Private Limited And 14 Ors ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 26894 OF 2022 In LEAVE PETITION STAMP NO. 20883 OF 2022 Anam Fine Chemicals Pvt Ltd And Anr ....PETITIONER V/S Mape Pharmascience Llp And 14 Ors ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 26941 OF 2022 In Commercial Suit STAMP NO. 20881 OF 2022 Verve Industries Private Limited ....PETITIONER V/S Mape Pharmascience Llp And 15 Ors ....RESPONDENT Janak Dwarkadas, Sr. Counsel a/w Sharan Jagtiani, Sr. Counsel & Shaheda Madraswala i/b Vashi & Vashi for applicant/Plaintiff Rushabh Vidyarth a/w Ashish Bhakta & Swati Chandan i/b ANB Legal for Defendant no. 1 Rohan Kadam a/w Nihal Shaikh & Dev Motta i/b Mustafa Motiwala for Defendant no. 2 Mayur Khandeparkar a/w Apoorva Bhadang, Annapoorna Seetharam, Kayomars Kerawalla i/b Vesta legal for Defendant no. 3 to 6 Virag Tulzapurkar, Sr. Counsel a/w Bindi Dave, Leshan Sinha & Dhruti Mehta i/b Wadia Ghandy & Co for Defendant no. 7 & 8 Page 2/3 ::: Uploaded on - 22/09/2022 ::: Downloaded on - 23/09/2022 01:38:08 ::: Navroz Seervai, Sr. Counsel a/w Ranjit Shetty, Rahul Dev & Arjun Amin i/b Argus Partners for Defendant no. 9/for applicant in IA/26941/2022 Zal Andhyarujina, Sr. Counsel a/w Karan Bhide, Mona Bhide & Jalpa Shah i/b Dave & Girish & Co for Defendant no. 10 (RBL Bank Ltd. ) Naushad Engineer a/w Viraj Parekh & Dharmosh Jain i/b Anil Agrawal for Defendant no. 11 Ahsan Allana i/b J. Sagar Associates for Defendant no. 12 to 15 CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA J DATE : 21st September, 2022 P.C. :
By consent S. O. to 11/10/2022 ( ASSOCIATE ) Page 3/3 ::: Uploaded on - 22/09/2022 ::: Downloaded on - 23/09/2022 01:38:08 :::