Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Bombay Presidency - Subsection Section 2(c) in Bombay Judicial Proceedings (Regulation of Reports) Act, 1955 (c)"judicial proceedings" includes any proceeding in the course of which evidence is or may be legally taken on oath;
