Section 3(3)(c) in Uttarakhand Co-Operative Societies Act, 2003

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State of Uttarakhand - Subsection

Section 3(3)(c) in Uttarakhand Co-Operative Societies Act, 2003

(c)where any order has been made under sub section (2) conferring on any person all or any of the powers of the Registrar under any provision of this Act such order shall be deemed to confer on him all the powers under that provision as may be amended from time to time.

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State of Uttarakhand - Subsection

Section 3(3)(c) in Uttarakhand Co-Operative Societies Act, 2003