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State of Uttar Pradesh - Section

Section 144 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

144. Stock Book [Rule 300, U.P.Z.A. & L.R. Rules].

- The counterfoil receipt books used by the Bhumi Prabandhak Samiti shall be in Z. A. Form 77. The pages shall be numbered consecutively. A stock book shall be kept up at the Tahsil showing the issue of counterfoil receipt books to Bhumi Prabandhak Samiti.