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State of Haryana - Section

Section 52 in The Punjab State Aid to Industries Rules, 1936

52. Preference.

- Preference of granting subsidy shall be given :-
(i)individual who have adequate experience in and aptitude for leather industry and who have received technical training in this industry from an industrial institute or establishment recognised by Government or any other authority established by law;
(ii)firms, joint Hindu families whose one or more active partners/members have adequate experience in and aptitude for leather industry or who have received technical training in this industry from a recognised industrial institute or establishment :-
(iii)Co-operative Societies.