Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 144(1)] [Section 144] [Entire Act]

State of Maharashtra - Subsection

Section 144(1)(d) in The Maharashtra Prohibition Act

(d)prescribing the scale of fees including rent or consideration or the manner of fixing the fees payable in respect of any storage of any intoxicant, hemp, mhowra flowers or molasses