Section 22(4) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009
(4)After completing the inspection the Committee shall be required to submit a report on the (sic) the report to Director/Commissioner social justice department for necessary action.Form AApplication for the Maintenance under the Maintenance and Welfare of Parents and Senior Citizen Act, 2007For use in Tribunal OfficeDate of filing ...................................................orDate of Receipt by Post ........................................................Registration No. .........................................................SignaturePresiding OfficerIn the Maintenance and Welfare of Parents TribunalBranch ................................................................State ...............................................................BetweenAB ................................................... ApplicantandCD .................................................. RespondentDetail of application:-
