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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(w) in Central Madhya Pradesh Gramin Bank (Employees') Pension Regulations, 2018

(w)"qualifying service" means the service rendered on regular basis which shall be taken into account for the purpose of pension under these regulations;