Supreme Court - Daily Orders
Noreshwar Raghunathrao Shende vs Sudhakar Baburao Nangnure on 19 April, 2017
Bench: Kurian Joseph, R. Banumathi
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) Nos. 710-712 OF 2017
IN
SPECIAL LEAVE PETITION (C) Nos. 7857-7859 OF 2017
NORESHWAR RAGHUNATHRAO SHENDE Petitioner(s)
VERSUS
SUDHAKAR BABURAO NANGNURE AND ORS Respondent(s)
O R D E R
We have perused the Review Petitions and record of the Special Leave Petitions and are convinced that the order, of which review has been sought, does not suffer from any error apparent warranting its reconsideration.
The Review Petitions are, accordingly, dismissed.
Pending interlocutory applications, if any, stand disposed of.
.......................J. [ KURIAN JOSEPH ] .......................J. [ R. BANUMATHI ] New Delhi;
April 19, 2017.
Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2017.04.21 10:27:55 IST Reason: CHAMBER MATTER SECTION IX S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) No. 710-712/2017 In SLP(C) No. 7857-7859/2017 NORESHWAR RAGHUNATHRAO SHENDE Petitioner(s) VERSUS SUDHAKAR BABURAO NANGNURE AND ORS Respondent(s) (with appln. (s) for stay and office report) Date : 19/04/2017 This petition was circulated today. CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH HON'BLE MRS. JUSTICE R. BANUMATHI By Circulation UPON perusing papers the Court made the following O R D E R The Review Petitions are dismissed in terms of the signed order.
Pending interlocutory applications, if any, stand disposed of.
(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar (Signed order is placed on the file)