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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Madhya Pradesh - Subsection

Section 56(c) in M.P. Minor Mineral Rules, 1996

(c)after distribution of one crore rupees to each Janpad Panchayat, the balance amount, if any shall be distributed by the District Distribution Committee after pooling this amount and shall accord approval of allotment of the said amount for the development works for providing basic facilities in the district.