Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58(3)] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(3)(b) in Rajasthan Factories Rules, 1951

(b)shall be of good construction, sound material, adequate strength and free from any patent defects: and