Section 123 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988
123. Indenting.
- The Superintendent shall ensure that indent for clothing are sent every year to the Inspector General in time as -per the standing instructions issued by the Inspector General for this purpose.IV. Sanitation(A)Construction of Buildings, Accommodation and Over Crowding.
