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Bombay High Court

The Municipal Corporation Of Greater ... vs The Commissioner, Cgst Mumbai And Ors on 28 July, 2021

Author: Abhay Ahuja

Bench: Sunil P Deshmukh, Abhay Ahuja

                                                                              14.WPNo.34842021.docx

                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                              CIVIL APPELLATE JURISDICTION

                                             WRIT PETITION NO.3484 OF 2021

                            The Municipal Corporation of
                            Greater Mumbai                         ...    Petitioner
                                      versus
                            The Commissioner, CGST,
                            Mumbai & Ors.                          ...    Respondent

                                                                 .....

                            Mr. Santosh Parad a/w. Mr. Om Suryavanshi i/b. Ms. Aruna Savla,
                            Advocate for the Petitioner.

                                                                 .....

                                                    CORAM :- SUNIL P DESHMUKH &
                                                             ABHAY AHUJA, JJ.

(Through Video Conferencing) DATE :- JULY 28, 2021 PC :

Office to accept second copy of the petition which is being filed on behalf of the petitioner.

                                   (ABHAY AHUJA, J.)                   (SUNIL P. DESHMUKH, J)
           Digitally
           signed by RAJU
           DATTATRAYA
RAJU       GAIKWAD
DATTATRAYA
GAIKWAD    Date:
           2021.07.29
           14:55:28
           +0530




                            Gaikwad RD                                                          1/1