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Bombay High Court

Mr. Sunil Subhash Ekhande vs State Of Maharashtra Through Principal ... on 28 June, 2023

Author: Neela Gokhale

Bench: G.S. Patel, Neela Gokhale

                                                                       14-ASWP-11525-2018+.DOC




                                                                                                Ashwini



                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION
                                         WRIT PETITION NO. 11525 OF 2018


                       Sunil Subhash Ekhande                                          ...Petitioner
                             Versus
                       State of Maharashtra through the Principal                 ...Respondents
                       Secretary School & Ors

                                                        WITH
                                          WRIT PETITION NO. 328 OF 2018

                       Rahul Ramesh Khismatrao                                         ...Petitioner
                             Versus
                       State of Maharashtra through Principal Secretary           ...Respondents
                       School & Ors

                                                        WITH
                                           WRIT PETITION NO. 314 OF 2018

ASHWINI                Jitendra Kalidas Pathak                                         ...Petitioner

GAJAKOSH                     Versus
Digitally signed by
ASHWINI
                       State of Maharashtra through Principal Secretary           ...Respondents
GAJAKOSH
Date: 2023.06.30       School & Ors
09:39:15 +0530


                                                        WITH
                                          WRIT PETITION NO. 302 OF 2018

                       Rajendra Bhaskarrao Sonawane                                    ...Petitioner
                             Versus
                       State of Maharashtra through Principal Secretary           ...Respondents



                                                       Page 1 of 2
                                                     28th June 2023


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                                                      14-ASWP-11525-2018+.DOC




 School & Ors

                                      WITH
                    WRIT PETITION NO. 1944 OF 2018

 Suhas Madhukar Shirsath                                             ...Petitioner
       Versus
 State of Maharashtra through Principal Secretary               ...Respondents
 School & Ors


 Mr Mandar Limaye, for the Petitioner in WP/11525/2018,
      WP/328/2018, WP/314/2018, WP/302/2018 & WP/1944/2018.
 Mr CG Gavnekar,with Ashutosh Gavnekar & Rohit Parab, for
      Respondent No. 3 &4 in WP/302/2018.
 Ms PN Diwan, AGP, for the Respondent-State in WP/11525/2018,
      WP/328/2018 & WP/314/2018.
 Mrs PJ Gavhane, AGP, for the Respondent-State in WP/302/2018 &
      WP/1944/2018.


                               CORAM     G.S. Patel &
                                         Neela Gokhale, JJ.

DATED: 28th June 2023 PC:-

1. Arguments concluded.
2. Reserved for orders.

(Neela Gokhale, J) (G. S. Patel, J) Page 2 of 2 28th June 2023 ::: Uploaded on - 30/06/2023 ::: Downloaded on - 30/06/2023 13:11:37 :::