Bombay High Court
Mr. Sunil Subhash Ekhande vs State Of Maharashtra Through Principal ... on 28 June, 2023
Author: Neela Gokhale
Bench: G.S. Patel, Neela Gokhale
14-ASWP-11525-2018+.DOC
Ashwini
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 11525 OF 2018
Sunil Subhash Ekhande ...Petitioner
Versus
State of Maharashtra through the Principal ...Respondents
Secretary School & Ors
WITH
WRIT PETITION NO. 328 OF 2018
Rahul Ramesh Khismatrao ...Petitioner
Versus
State of Maharashtra through Principal Secretary ...Respondents
School & Ors
WITH
WRIT PETITION NO. 314 OF 2018
ASHWINI Jitendra Kalidas Pathak ...Petitioner
GAJAKOSH Versus
Digitally signed by
ASHWINI
State of Maharashtra through Principal Secretary ...Respondents
GAJAKOSH
Date: 2023.06.30 School & Ors
09:39:15 +0530
WITH
WRIT PETITION NO. 302 OF 2018
Rajendra Bhaskarrao Sonawane ...Petitioner
Versus
State of Maharashtra through Principal Secretary ...Respondents
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28th June 2023
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14-ASWP-11525-2018+.DOC
School & Ors
WITH
WRIT PETITION NO. 1944 OF 2018
Suhas Madhukar Shirsath ...Petitioner
Versus
State of Maharashtra through Principal Secretary ...Respondents
School & Ors
Mr Mandar Limaye, for the Petitioner in WP/11525/2018,
WP/328/2018, WP/314/2018, WP/302/2018 & WP/1944/2018.
Mr CG Gavnekar,with Ashutosh Gavnekar & Rohit Parab, for
Respondent No. 3 &4 in WP/302/2018.
Ms PN Diwan, AGP, for the Respondent-State in WP/11525/2018,
WP/328/2018 & WP/314/2018.
Mrs PJ Gavhane, AGP, for the Respondent-State in WP/302/2018 &
WP/1944/2018.
CORAM G.S. Patel &
Neela Gokhale, JJ.
DATED: 28th June 2023 PC:-
1. Arguments concluded.
2. Reserved for orders.
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