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State of Madhya Pradesh - Section

Section 8 in Madhya Pradesh Vidyut Shulk Adhiniyam, 2012

8. Keeping of accounts and records and furnishing returns.

- Every Distribution Licensee or Franchisee and every producer, Captive Generating Plant, Generating Company and consumer obtaining electricity through open access shall keep in such form books, account and records and furnish such returns at such times and to such authorities as may be prescribed.