Section 11A(1)(b) in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973

[Cites 0, Cited by 0] [Section 11A(1)] [Section 11A] [Entire Act]

(b)has failed to show any land held by him in any return furnished by him under section 10 of sub-section (1) of section 11,

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