Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(2)(a) in The Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952

(a)the form and manner in which an application for determination of compensation may be made by the landlord;