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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Punjab - Subsection

Section 61(1)(d) in Punjab Municipal Act, 1911

(d)[ a tax, payable by the employer, on menial domestic servants; [Clause (d) was omitted and subsequent clauses relettered (d) and (e) respectively by Punjab Act No. 3 of 1933.]